Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Punjab - Section

Section 114 in Punjab Goods and Services Tax Rules, 2017

114. Appeal to the High Court.

(1)An appeal to the High Court under subsection (1) of section 117 shall be filed in FORM GST APL-08.
(2)The grounds of appeal and the form of verification as contained in FORM GST APL-08 shall be signed in the manner specified in rule 26.