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Madhya Pradesh High Court

Modern Dental College And Research ... vs Union Of India on 30 April, 2019

                                                    1
                       HIGH COURT OF MADHYA PRADESH : BENCH AT INDORE


                                          W. P. No.6104 of 2019
                     Indore, Dated:- 30/04/2019
                             Parties through their Counsel.
                             Shri Vivek Sharan, learned Counsel prays for two
                     weeks time to file reply on behalf of respondent No.2 -

Dental Council of India.

He is granted two weeks time to file reply. List the matter on 16th May, 2019. Other respondents are also granted time to file reply.



                             (S. C. Sharma)              (Virender Singh)
                                 Judge                       Judge


pp/
      Digitally signed by Pankaj Pandey

Date: 2019.04.30 13:00:59 +05'30'