Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 49] [Entire Act] State of Punjab - Subsection Section 49(2) in Punjab Self-Supporting Co-operative Societies Act, 2006 (2)The books of accounts and other records, shall remain open for perusal by any Director or office bearer or the Registrar or his nominee during business hours.
