Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 2] [Entire Act] State of Uttar Pradesh - Subsection Section 2(b) in The U.P. (Regulation Of Building Operations) Act, 1958 (b)[ "building" has the same meaning as in the Uttar Pradesh Nagar Mahapalika Adhiniyam, 1959;] [Substituted by U.P. Act No. 41 of 1976.]
