Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Uttar Pradesh - Subsection Section 8(v) in The U.P. Cinematograph Rules, 1951 (v)if accommodation is meant to be provided for more than 1000 persons, its distance from other buildings shall be such as THE Licensing Authority may by a special written order require;
