Supreme Court - Daily Orders
Abdul Karim Fajal Bhai vs State Of Gujrat on 25 July, 2014
\202 ITEM NO.34 COURT NO.6 SECTION IIB
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.)...... CRLMP
No(s). 13690/2014
(Arising out of impugned final judgment and order dated 12/04/2007
in CRLA No. 774/1998 passed by the High Court of Gujarat at
Ahmedabad)
ABDUL KARIM FAJAL BHAI Petitioner(s)
VERSUS
STATE OF GUJRAT Respondent(s)
(With appln. (s) for c/delay in filing SLP)
Date : 25/07/2014 This petition was called on for hearing today.
CORAM :
HON’BLE MRS. JUSTICE RANJANA PRAKASH DESAI
HON’BLE MR. JUSTICE N.V. RAMANA
For Petitioner(s)
Dr. Sushil Balwada ,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay is condoned.
The Special Leave Petition is dismissed.
(VISHAL ANAND) (INDU POKHRIYAL) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by Vishal Anand Date: 2014.07.26 11:54:32 IST Reason: