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Supreme Court - Daily Orders

Abdul Karim Fajal Bhai vs State Of Gujrat on 25 July, 2014

\202   ITEM NO.34                                 COURT NO.6                    SECTION IIB

                                  S U P R E M E C O U R T O F            I N D I A
                                          RECORD OF PROCEEDINGS

  Petition(s) for Special                      Leave       to   Appeal    (Crl.)......    CRLMP
  No(s). 13690/2014

  (Arising out of impugned final judgment and order dated 12/04/2007
  in CRLA No. 774/1998 passed by the High Court of Gujarat at
  Ahmedabad)

  ABDUL KARIM FAJAL BHAI                                                     Petitioner(s)

                                                      VERSUS

  STATE OF GUJRAT                                                            Respondent(s)

  (With appln. (s) for c/delay in filing SLP)


  Date : 25/07/2014 This petition was called on for hearing today.

  CORAM :
                                HON’BLE MRS. JUSTICE RANJANA PRAKASH DESAI
                                HON’BLE MR. JUSTICE N.V. RAMANA

  For Petitioner(s)
                                         Dr. Sushil Balwada ,Adv.

  For Respondent(s)



                           UPON hearing the counsel the Court made the following
                                                 O R D E R

Delay is condoned.

The Special Leave Petition is dismissed.

(VISHAL ANAND) (INDU POKHRIYAL) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by Vishal Anand Date: 2014.07.26 11:54:32 IST Reason: