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[Cites 0, Cited by 0] [Section 264] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 264(c) in Jammu and Kashmir Municipal Corporation Act, 2000

(c)to provide receptacles of the type and in the manner prescribed by the Commissioner for the collection therein of all filth, rubbish and other polluted and obnoxious matters from such premises and to keep such receptacles in good condition and repair.