Madhya Pradesh High Court
Rajendra Singh vs The State Of Madhya Pradesh on 5 October, 2015
1
Matters notified on the Board dated 05th of October, 2015
05/10/2015
Common Order
S. Case No. Advocate for the Advocate for the No. applicant/s respondent/State 53 WP 8709/14 Shri Sudeep Bhargava 14 WP 2777/15 Shri Ansari 77 WP 3695/15 Shri P. Shukla Shri Yogesh Mittal 50 WP 7345/14 Shri GS Yadav Shri RK Chandrawade 46 WP 1762/14 Shri Prasanna Prasad Counsel for the petitioner(s) prays for time. List after two weeks, as prayed.
(Mrs. S.R. Waghmare) Judge soumya/s/j/m