Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 1 in M.P. Vat Rules, 2006 1. Short title and commencement. (1)These rules may be called The Madhya Pradesh VAT Rules, 2006.(2)They shall come into force on and from the 1st April, 2006.
