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[Cites 0, Cited by 0] [Section 57(1AA)] [Section 57] [Entire Act]

State of Gujarat - Subsection

Section 57(1AA)(c) in The Gujarat Tenancy and Agricultural Lands (Vidarbha Region and Kutch) Area Act, 1958

(c)any corresponding new bank as defined in clause (d) of section 2 of the Banking Companies (Acquisition and Transfer of Undertakings) Act, 1970 (5 of 1970);