Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 46A] [Entire Act] State of Andhra Pradesh - Subsection Section 46A(6) in Andhra Pradesh (Telangana Area) Land Revenue Act, 1317 (6)The powers of the Collector under sub section (5) may be exercised by any other officer who is authorised by Government in this behalf.
