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[Cites 0, Cited by 0] [Section 12(11)] [Section 12] [Entire Act]

State of Maharashtra - Subsection

Section 12(11)(a) in The Maharashtra Water Resources Regulatory Authority Act, 2005

(a)Where a couple has only one child on or after the date of such commencement, any number of children born out of a single subsequent delivery shall be deemed to be one entity;