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State of West Bengal - Section

Section 275 in The Chandernagore Municipal Corporation Act, 1990

275. Notices, etc., to fix time.

- Where any notice, bill, order of requisition issued or made under this Act or the rules or the regulations made thereunder requires anything to be done for doing of which no time is fixed in this Act or the rules or the regulations made thereunder, such notice, bill, order or requisition shall specify a time for doing the same.