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[Cites 0, Cited by 0] [Section 6E(1)] [Section 6E] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 6E(1)(b) in The Jammu and Kashmir Cinematograph Act, 1989

(b)without lawful authority (the burden of proving which shall be on him), alters or tampers with, in any way, any film after it has been certified ; or