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[Entire Act]
Union of India - Section
Section 68 in The Indian Post Office Rules, 1933
68.
In addition to the postage, the fees specified in column 2 of the Table below shall be charged for the registration of the articles (sent by foreign post) specified on the corresponding entry in column 1 of the said Table:Provided that no fees shall be payable for the registration of a "Blind Literature" packet to be sent by the foreign post.[Table] [Substituted by Notification No. G.S.R. 782(E), dated 1.9.2016 (w.e.f. 30.3.1933).]| Serial Number | Item | Tariff |
| (1) | (2) | (3) |
| 1. | Letters, Air Letters, Post Cards and Packets | Rs. 70.00 |
| 2. | Mail bag (Formerly referred as Bulk bag) of Printed Matter | Rs. 350.00 |