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Union of India - Section

Section 68 in The Indian Post Office Rules, 1933

68.

In addition to the postage, the fees specified in column 2 of the Table below shall be charged for the registration of the articles (sent by foreign post) specified on the corresponding entry in column 1 of the said Table:Provided that no fees shall be payable for the registration of a "Blind Literature" packet to be sent by the foreign post.[Table] [Substituted by Notification No. G.S.R. 782(E), dated 1.9.2016 (w.e.f. 30.3.1933).]
Serial Number Item Tariff
(1) (2) (3)
1. Letters, Air Letters, Post Cards and Packets Rs. 70.00
2. Mail bag (Formerly referred as Bulk bag) of Printed Matter Rs. 350.00
Vide GSR 310 (E) dated 12th April 2010