Section 1 in The Chennai City Civil Court Act, 1892
1. Title.
(1)This Act may be called the [Chennai] [Substituted for the word 'Madras' by Tamil Nadu Act 28 of 1996.] City Civil Court Act, 1892.(2)[* * *] [The word 'and' and sub-section (2) were repealed by the Central Act XVII of 1914.]
