Section 111(4)(xii) in The Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987

[Cites 0, Cited by 0] [Section 111(4)] [Section 111] [Entire Act]

(xii)any work or undertaking for purposes of the Tirumala Tirupathi Devasthanams, authorised by the Government ; and

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