Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act] State of Karnataka - Subsection Section 2(1)(f) in Karnataka Professional Educational Institutions (Regulation of Admission and Determination of Fee) Act, 2006 (f)"Common Entrance Test Cell" means the agency of the State Government which conducts the common entrance test;