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[Cites 0, Cited by 0] [Section 197(1)] [Section 197] [Entire Act]

State of Punjab - Subsection

Section 197(1)(e) in The Punjab Panchayati Raj Act, 1994

(e)draw and disburse money out of the Zila Parishad funds and exercise such other powers and perform such other functions as may be delegated to him by this Zila Parishad or by its Chairman.