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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Punjab - Subsection

Section 3(c) in The Punjab Ministers Travelling Allowance Rules, 1953

(c)conveyance of all [personal effects including stores carried for consumption, whether taken in the luggage van of the train or sent by another train] [Substituted by Punjab Government Notification No.4609 P(C) - 54/13430, dated 10.6.1954.];