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[Cites 0, Cited by 0] [Section 92(2)] [Section 92] [Entire Act]

State of West Bengal - Subsection

Section 92(2)(o) in The West Bengal Non-Agricultural Tenancy Act, 1949

(o)the cost of transmission of the money deposited in the cases referred to in clauses (a) and (b) of sub-section (1) of section 51 and the amount of the fee referred to in clause (d) of sub-section (2) of that section ;