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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Odisha - Subsection

Section 8(5) in The Orissa Co-operative Societies Rules, 1965

(5)[the qualification for admission and continuance as members and joint members, and the payment, if any, to be made, interest to be accrued and the requirements or obligations to be fulfilled as conditions for exercising the rights of membership.] [Substituted by Orissa Gazette Extraordinary No 500, dated 23.4.1997.]