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[Cites 0, Cited by 0] [Section 13(5)] [Section 13] [Entire Act]

State of Uttar Pradesh - Subsection

Section 13(5)(b) in The Uttar Pradesh Home Guards Adhiniyam, 1963

(b)punishment drill, extra work, fatigue or other duty not exceeding seven days in duration, with or without confinement to quarters; and