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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Gujarat - Subsection

Section 4(2)(a) in GUJARAT NEW CAPITAL (PERIPHERY) CONTROL RULES, 1967

(a)No building shall be constructed at a distance of less than 5.0 mts. from the boundary of any existing or proposed public road.