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[Cites 0, Cited by 0] [Section 17] [Entire Act]

Union of India - Subsection

Section 17(3) in Companies (Registered Valuers and Valuation) Rules, 2017

(3)The show-cause notice shall be served in the following manner by-
(a)sending it to the valuer or registered valuers organisation at its registered address by registered post with acknowledgment due; or
(b)an appropriate electronic means to the email address provided by the valuer or registered valuers organisation to the authority.