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Madhya Pradesh High Court

Smt. Ramkanya Bai vs Saiyyad Ashraf Ali on 5 September, 2022

Author: Rajendra Kumar Verma

Bench: Rajendra Kumar Verma

                                                                                   1
                                                           IN THE HIGH COURT OF MADHYA PRADESH
                                                                         AT INDORE
                                                                         MCRC No. 60684 of 2021
                                                               (SMT. RAMKANYA BAI Vs SAIYYAD ASHRAF ALI AND OTHERS)

                                             Dated : 05-09-2022
                                                     Ms. Usha Chouhan, learned counsel for the Petitioner.

                                                     None for the respondent though served.

Counsel for the petitioner submits that there is possibility of settlement between the parties and prays for adjournment.

List the matter after two weeks.

(RAJENDRA KUMAR (VERMA)) JUDGE amit Signature Not Verified VerifiedDigitally Digitally signed by SAN AMIT KUMAR Date: 2022.09.06 18:59:15 IST