Madhya Pradesh High Court
Smt. Ramkanya Bai vs Saiyyad Ashraf Ali on 5 September, 2022
Author: Rajendra Kumar Verma
Bench: Rajendra Kumar Verma
1
IN THE HIGH COURT OF MADHYA PRADESH
AT INDORE
MCRC No. 60684 of 2021
(SMT. RAMKANYA BAI Vs SAIYYAD ASHRAF ALI AND OTHERS)
Dated : 05-09-2022
Ms. Usha Chouhan, learned counsel for the Petitioner.
None for the respondent though served.
Counsel for the petitioner submits that there is possibility of settlement between the parties and prays for adjournment.
List the matter after two weeks.
(RAJENDRA KUMAR (VERMA)) JUDGE amit Signature Not Verified VerifiedDigitally Digitally signed by SAN AMIT KUMAR Date: 2022.09.06 18:59:15 IST