Allahabad High Court
Mohammad Fuzail vs State Of U.P.Through Prin. Secy. Deptt. ... on 5 July, 2010
Author: Ritu Ra° Awasthi
Bench: Ritu Ra° Awasthi
Court No. - 4 Case :- SERVICE SINGLE No. - 4241 of 2010 Petitioner :- Mohammad Fuzail Respondent :- State Of U.P.Through Prin. Secy. Deptt. Of Home Civil Sectt Petitioner Counsel :- Ganesh Gupta,C.M.H.Hasmi Respondent Counsel :- C.S.C. Hon'ble Ritu Ra° Awasthi,J.
For orders see my order of the date passed on separate sheets in W.P. No.3881(S/S) of 2010.
Order Date :- 5.7.2010 Prajapati