Delhi High Court - Orders
Ex Constable Raghavendra Singh vs Union Of India And Ors on 4 September, 2024
Author: Rekha Palli
Bench: Rekha Palli
$~393
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 12357/2024
EX CONSTABLE RAGHAVENDRA SINGH .....Petitioner
Through: Mr.Ankur Chhibber, Adv. for
Ms.Archana Ramesh, Adv.
versus
UNION OF INDIA AND ORS .....Respondent
Through: Mr.Amit Tiwari, CGSC with
Mr.Rahul Bhaskar, Advs & Mr.Himanshu Bidhuri,
GP.
CORAM:
HON'BLE MS. JUSTICE REKHA PALLI
HON'BLE MS. JUSTICE SHALINDER KAUR
ORDER
% 04.09.2024
1. Issue notice. Learned counsel for the respondents accepts notice.
2. Counter affidavit, if any, be filed within eight weeks. Rejoinder thereto, if any, be filed within six weeks thereafter.
3. List on 06.02.2025.
REKHA PALLI, J SHALINDER KAUR, J SEPTEMBER 4, 2024 sr This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 06/09/2024 at 00:08:07