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Delhi High Court - Orders

Ex Constable Raghavendra Singh vs Union Of India And Ors on 4 September, 2024

Author: Rekha Palli

Bench: Rekha Palli

                                          $~393
                                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                                          +     W.P.(C) 12357/2024
                                                EX CONSTABLE RAGHAVENDRA SINGH           .....Petitioner
                                                                 Through: Mr.Ankur Chhibber, Adv.                                          for
                                                                 Ms.Archana Ramesh, Adv.

                                                                                         versus

                                                      UNION OF INDIA AND ORS                     .....Respondent
                                                                    Through: Mr.Amit       Tiwari,     CGSC     with
                                                                    Mr.Rahul Bhaskar, Advs & Mr.Himanshu Bidhuri,
                                                                    GP.

                                                      CORAM:
                                                      HON'BLE MS. JUSTICE REKHA PALLI
                                                      HON'BLE MS. JUSTICE SHALINDER KAUR
                                                                    ORDER

% 04.09.2024

1. Issue notice. Learned counsel for the respondents accepts notice.

2. Counter affidavit, if any, be filed within eight weeks. Rejoinder thereto, if any, be filed within six weeks thereafter.

3. List on 06.02.2025.

REKHA PALLI, J SHALINDER KAUR, J SEPTEMBER 4, 2024 sr This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 06/09/2024 at 00:08:07