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Punjab-Haryana High Court

Karambir @ Nanha vs State Of Haryana on 6 August, 2015

Author: Rajan Gupta

Bench: Rajan Gupta

         IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                               CHANDIGARH.


                               CRM-M-12060 of 2015 (O&M)
                               Date of Decision: August 06, 2015

Karambir @ Nanha

                                                       ....Petitioner
                         Versus

State of Haryana.
                                                       .....Respondent

CORAM: HON'BLE MR.JUSTICE RAJAN GUPTA


Present:     Mr.S.K.Garg Narwana, Sr. Advocate
             with Mr.Tevar Sharma, Advocate
             for the petitioner.

             Mr.Rajesh Gaur, Addl.A.G, Haryana.

Rajan Gupta, J (Oral)

After arguing at some length, learned counsel for the petitioner submits that he may be allowed to withdraw this petition at this stage.

Dismissed as withdrawn.

(Rajan Gupta) Judge August 06, 2015 BB