Punjab-Haryana High Court
Karambir @ Nanha vs State Of Haryana on 6 August, 2015
Author: Rajan Gupta
Bench: Rajan Gupta
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH.
CRM-M-12060 of 2015 (O&M)
Date of Decision: August 06, 2015
Karambir @ Nanha
....Petitioner
Versus
State of Haryana.
.....Respondent
CORAM: HON'BLE MR.JUSTICE RAJAN GUPTA
Present: Mr.S.K.Garg Narwana, Sr. Advocate
with Mr.Tevar Sharma, Advocate
for the petitioner.
Mr.Rajesh Gaur, Addl.A.G, Haryana.
Rajan Gupta, J (Oral)
After arguing at some length, learned counsel for the petitioner submits that he may be allowed to withdraw this petition at this stage.
Dismissed as withdrawn.
(Rajan Gupta) Judge August 06, 2015 BB