Bombay High Court
Elder Health Care Limited vs Immunex Pharmaceuticals Pvt. Ltd on 21 September, 2018
JSB
Before: Aniruddha M. Chandekar
Prothonotary & Senior Master.
Date: 21st September, 2018
CALLED OUT FOR REJECTION :
15. NMAL/485/2017 ) Ms. Suvarna Joshi, Advocate for the Applicants /
APPL/78/2017 ) Org. Appellants.
CHS/1819/2016 )
EXA/261/2015 ) Mr. Sunilkumar Neelambaran, i/b. M/s. Mulla &
APPL/162/2013 ) Mulla & Craigie Blunt & Caroe, Advocates for
ARBP/489/2012 ) the Respondents.
with )
NMA/1683/2017 ) P.C.: Applicants and/or their Advocates to
NMAL/485/2017 ) remove office objections on Notice of Motion and
APPL/78/2017 ) to get the same numbered / registered on or before
) 19.10.2018, failing Notice of Motion to stand ) rejected under 986 of O.S. Rules for non- ) compliance of office objections.
16. NMAL/1083/2017 ) None present for the Applicants.
APPL/180/2017 )
CP/216/2015 ) P.C.: Applicants and/or their Advocates to
) remove office objections on Notice of Motion and
17. NMAL/1084/2017 ) to get the same numbered / registered on or before APPL/179/2017 ) 19.10.2018, failing Notice of Motion to stand CP/196/2015 ) rejected under 986 of O.S. Rules for non-
) compliance of office objections.
18. NMAL/1085/2017 ) APPL/181/2017 ) )
20. NMAL/1836/2017 ) APPL/364/2017 ) )
21. NMAL/2091/2017 ) APPL/389/2017 ) CHS/881/2014 ) S/396/2006 ) 21-09-2018 Prothonotary and Senior Master ::: Uploaded on - 26/09/2018 ::: Downloaded on - 26/09/2018 23:56:15 :::