Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 150] [Entire Act] State of West Bengal - Subsection Section 150(4) in West Bengal Co-operative Societies Act, 2006 (4)No prosecution shall be instituted under this Act, without the previous sanction of the Registrar.
