Section 23(1) in The Institute Of Trans-Disciplinary Health Sciences And Technology Act, 2013
(1)The Board of Governors shall consist of the following, namely:-(i)The Chancellor(ii)The Director(iii)The Principal Secretary to Government incharge of Health and Family welfare ;(iv)Three eminent knowledge experts/scientists/professional as nominated by the Chancellor in consultation with the Director.(v)Three eminent persons each of whom may be nominated by the Sponsoring Body.(vi)One eminent Educationist nominated by the U.G.C.
