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State of Tamilnadu - Section

Section 42A in The Tamil Nadu Catering Establishments Rules, 1959

42A. [] [Re-numbered by S.R.O. No. A-1/76, dated the 30th December, 1975.] Language of registers, records etc.

- All registers, records and notices required to be maintained, exhibited or given under these rules shall be either in English or in Tamil.