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Madras High Court

J.Mohammed Ibrahim vs The Chief Executive Officer on 3 November, 2010

Author: M.Jaichandren

Bench: M.Jaichandren

       

  

  

 
 
 BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

DATED: 03/11/2010

CORAM
THE HON'BLE MR.JUSTICE M.JAICHANDREN

Writ Petition (MD) No.13399 of 2010

J.Mohammed Ibrahim					.. Petitioner

Versus

1.The Chief Executive Officer,
  Tamil Nadu Wakf Board,
  No.1, Jafar Syrang Street,
  Vallal Seethakathi Nagar,
  Chennai - 1.

2.The Inspector of Wakf,
  Tamil Nadu Wakf Board,
  Chinna Kadai,
  Ramanathapuram District.			.. Respondents


Prayer

Petition filed under Article 226 of the Constitution of India, praying
for the issuance of a Writ of Mandamus, directing the first respondent to take
action against the Muthawalli of muslim Jamath Pallivasal, Perungulam,
Ramanathapuram District as per the show-cause notice dated 07.07.2010,
17.07.1009 within the stipulated period this Hon'ble Court may deem fit and
proper in the circumstances of the case.

!For petitioner	 ... M/s.H.Velavadhass
^For respondents ... Mr.K.K.Senthil


:ORDER

Heard Mr.H.Velavadhass, the learned counsel appearing on behalf of the petitioner, as well as Mr.K.K.Senthil, the learned counsel appearing on behalf of the respondents.

2. At this stage of the hearing of the writ petition, the learned counsel appearing on behalf of the respondents had submitted that an enquiry is being conducted against the Muthawalli of muslim Jamath Pallivasal, Perungulam, Ramanathapuram District, as per the show-cause notice, dated 17.07.2009 and 07.07.2010, as per law. He had also submitted that the enquiry proceedings would be completed within a period of three months from today.

3. In view of the submissions made by the learned counsel appearing on behalf of the respondents, since, no further orders are necessary in the present writ petition, the writ petition stands closed. No costs.

srm To

1.The Chief Executive Officer, Tamil Nadu Wakf Board, No.1, Jafar Syrang Street, Vallal Seethakathi Nagar, Chennai - 1.

2.The Inspector of Wakf, Tamil Nadu Wakf Board, Chinna Kadai, Ramanathapuram District.