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[Cites 0, Cited by 0] [Section 580] [Entire Act]

State of Odisha - Subsection

Section 580(d) in Orissa Municipal Rules, 1953

(d)the windows of the building are of such dimensions and number and in such situations as may be required by the Executive Officer and the aggregate area of all the windows in each of the place to which the public are admitted is not less than one-tenth of the floor area thereof :