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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(1) in The Orissa Nurses and Midwives Registration Act, 1938

(1)There shall be established a Council, to be known as the Orissa Nurses and midwives Registration Council, which shall be body corporate having perpetual succession and a common seal and shall by the said name sue and be sued.