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[Cites 0, Cited by 0] [Section 43A(10)] [Section 43A] [Entire Act]

Union of India - Subsection

Section 43A(10)(b) in The Companies Act, 1956

(b)"turnover", of a company, means the aggregate value of the realisation made from the sale, supply or distribution of goods or on account of services rendered, or both, by the company during a financial year;]