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State of Haryana - Section

Section 83 in The Punjab Distillery Rules, 1932

83.

The receiver or receivers attached to each still or set of stills shall be of a capacity enabling them to contain all the distillate which can be produced by the still or set of stills [in 36 hours of full working.] [Substituted vide Notification No. G.S.R. 28/P.A. 1/14/Ss. 21 and 59/95, dated 15.1.1995.]