Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 1891 in The Provincial Small Cause Courts Act, 1887 1891. ), section 2 and Schedule I.]...Construction. - [Repealed by the Amending Act, 1938 (1 of 1938), section 2 and Schedule.]...
