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[Cites 0, Cited by 0] [Section 221] [Entire Act]

State of Andhra Pradesh - Subsection

Section 221(ii) in Andhra Pradesh Rules Under the Registration Act, 1908

(ii)'Card' or 'Computer-aided Administration of Registration Department' means the process of performing the various functions associated with the act of registration, through electronic devices like computers and scanners, to ensure an efficient, accurate and transparent delivery of services to the registering public;