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State of Andhra Pradesh - Section

Section 10 in Andhra Pradesh Registration of Horticulture Nurseries (Regulation) Rules, 2012

10. Maintenance of Registers of sale of plants.

- Every holder of a licence shall maintain a Register mentioned under clause (g) of Section 6 of the Act in form' H' showing the name of the Horticulture plant sold to any person, its age, the name of the root stock and scion, bud wood and the name and the address of the person purchasing it, and shall produce the Register for inspection on demand by the Director or Inspecting officer;