Section 12(5)(v) in Andhra Pradesh Gram Panchayat, Public or Government Ferries Rules, 2000

[Cites 0, Cited by 0] [Section 12(5)] [Section 12] [Entire Act]

State of Andhra Pradesh - Subsection

Section 12(5)(v) in Andhra Pradesh Gram Panchayat, Public or Government Ferries Rules, 2000

(v)Providing for regulating the number, kind, dimensions and equipments of boars, for the number of sailors to be kept by the lessee on each boat, for the maintenance of boats continuously in good condition, for the hours during which the lessee shall ply boats and for the number of passengers, animals vehicles and bulk and weight of other things which may be sent in the boat in view or its kind, and

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State of Andhra Pradesh - Subsection

Section 12(5)(v) in Andhra Pradesh Gram Panchayat, Public or Government Ferries Rules, 2000