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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Haryana - Subsection

Section 14(3) in The Haryana Affiliated Colleges (Security of Service) Act, 1979

(3)[ Before taking any action under the section, the Government shall give a reasonable opportunity to such Managing Committee, Manager or authority concerned to show cause against the action proposed to be taken.] [Inserted vide Haryana Act No. 9 of 1982.].