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State of Uttarakhand - Section

Section 50 in Bhagwant Global University Act, 2016

50. Expenditure of University during Dissolution.

(1)The expenditure for administration of the University during the dissolution of the University under section 49 shall be met out of the permanent endowment fund, the general fund or the development funds.
(2)If the funds referred to in sub-section (1) are not sufficient to meet the expenditure of the University during the dissolution of the University, such expenditure may be meet by disposing of the properties or assets of the university.