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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Rajasthan - Subsection

Section 18(2) in Rajasthan State Dental Council Rules, 2008

(2)After satisfying himself that the electors have affixed their signature to the decla¬ration paper, the Returning officer shall keep all the declaration papers in safe custody, pending disposal under Rule 21.