Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Telangana - Section Section 12 in Telangana Small Causes Courts Act, 1330 F 12. Revisional powers of the High Court. - The High Court may call for and inspect any file of a Court of Small Causes, and pass such order thereon as it thinks fit.
