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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Gujarat - Subsection

Section 34(3) in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003

(3)All Regulations made by the Academic Council or any Faculty and all rules made by any Authority shall have effect from such date as the authority making the Regulations or rules may direct :Provided that, a Regulation or a rule which involves expenditure from the University Fund shall not be effective until it is approved by the Executive Council.