National Company Law Appellate Tribunal
Tarun Goyal & Ors vs Rakesh Kumar Gupta & Ors on 30 August, 2022
Author: Ashok Bhushan
Bench: Ashok Bhushan
NATIONAL COMPANY LAW APPELLATE TRIBUNAL, PRINCIPAL BENCH,
NEW DELHI
Company Appeal(AT) (Insolvency) No. 559 of 2022
IN THE MATTER OF:
Tarun Goyal & Ors. ...Appellants
Versus
Rakesh Kumar Gupta,
Resolution Professional
M-Tech Developers Pvt. Ltd. & Ors. ...Respondents
Present:
For Appellants : Ms. Himani Babbar, Advocate.
For Respondents : Mr. Abhishek Anand and Mr. Nipun Gautam, Advocates
for R-1.
ORDER
30.08.2022: Learned Counsel for the Appellant prays that the Appellant be permitted to withdraw the Appeal. Prayer is allowed. The appeal is dismissed as withdrawn.
[Justice Ashok Bhushan] Chairperson [Justice M.Satyanarayana Murthy] Member (Judicial) [Mr. Barun Mitra] Member (Technical) ss/nn