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National Company Law Appellate Tribunal

Tarun Goyal & Ors vs Rakesh Kumar Gupta & Ors on 30 August, 2022

Author: Ashok Bhushan

Bench: Ashok Bhushan

  NATIONAL COMPANY LAW APPELLATE TRIBUNAL, PRINCIPAL BENCH,
                              NEW DELHI
            Company Appeal(AT) (Insolvency) No. 559 of 2022
IN THE MATTER OF:
Tarun Goyal & Ors.                               ...Appellants
Versus
Rakesh Kumar Gupta,
Resolution Professional
M-Tech Developers Pvt. Ltd. & Ors.                ...Respondents

Present:
For Appellants :   Ms. Himani Babbar, Advocate.
For Respondents : Mr. Abhishek Anand and Mr. Nipun Gautam, Advocates
                  for R-1.

                                   ORDER

30.08.2022: Learned Counsel for the Appellant prays that the Appellant be permitted to withdraw the Appeal. Prayer is allowed. The appeal is dismissed as withdrawn.

[Justice Ashok Bhushan] Chairperson [Justice M.Satyanarayana Murthy] Member (Judicial) [Mr. Barun Mitra] Member (Technical) ss/nn