Section 18 in The Tamil Nadu Advocates' Clerks Welfare Fund Act, 1999
18. Group Life Insurance for members and other benefits.
- The Committee may, for the welfare of the members of the Fund,-(a)take from the Life Insurance Corporation of India, policies of Group Insurance on the life of the members of the Fund; and(b)provide for medical and educational facilities, and such other benefits, as may be prescribed, for the members of the Fund and their dependants.
