Andhra Pradesh High Court - Amravati
Inala Madhu Bala, vs The State Of Andhra Pradesh, on 28 October, 2021
Author: Ninala Jayasurya
Bench: Ninala Jayasurya
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
MAIN CASE No: W.P.No.16362 of 2019
PROCEEDING SHEET
Sl. OFFICE
DATE ORDER
No NOTE.
Transfe
12. 28.10.2021 NJS, J rred to
io
Heard Mr. P.Rajesh Babu, learned counsel for folder
before
the petitioner, Smt. A. Jayanathi, learned counsel
correcti
and Mr. N.A.Ramachandra Murthy, learned Standing ons.
B/o.
Counsel for APPSC.
It is submitted by Smt. A.Jayanathi that
despite the order dated 16.09.2021, clarifying the
earlier orders, the 2nd respondent has not declared
the results.
The learned Standing Counsel to get instructions on this aspect by the next date of adjournment, list this matter on 02.11.2021.
______ NJS, J BLV 2