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Andhra Pradesh High Court - Amravati

Inala Madhu Bala, vs The State Of Andhra Pradesh, on 28 October, 2021

Author: Ninala Jayasurya

Bench: Ninala Jayasurya

           HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
                  MAIN CASE No: W.P.No.16362 of 2019

                                PROCEEDING SHEET
Sl.                                                                        OFFICE
       DATE                               ORDER
No                                                                  NOTE.
                                                                   Transfe
12. 28.10.2021 NJS, J                                              rred to
                                                                   io
                      Heard Mr. P.Rajesh Babu, learned counsel for folder
                                                                   before
               the petitioner, Smt. A. Jayanathi, learned counsel
                                                                   correcti
               and Mr. N.A.Ramachandra Murthy, learned Standing ons.
                                                                   B/o.
               Counsel for APPSC.
                        It is submitted by Smt. A.Jayanathi that
                 despite the order dated 16.09.2021, clarifying the
                 earlier orders, the 2nd respondent has not declared

the results.

The learned Standing Counsel to get instructions on this aspect by the next date of adjournment, list this matter on 02.11.2021.

______ NJS, J BLV 2